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Prof. Abhay Kumar Jain vs Ashok Kumar, V.C., Deen Dayal ...
2016 Latest Caselaw 5793 ALL

Citation : 2016 Latest Caselaw 5793 ALL
Judgement Date : 12 September, 2016

Allahabad High Court
Prof. Abhay Kumar Jain vs Ashok Kumar, V.C., Deen Dayal ... on 12 September, 2016
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4043 of 2016
 
Applicant :- Prof. Abhay Kumar Jain
 
Opposite Party :- Ashok Kumar, V.C., Deen Dayal Upadhyay Gorakhpur University
 
Counsel for Applicant :- Shailendra
 
Counsel for Opposite Party :- B.D.Pandey
 

 
Hon'ble Pankaj Naqvi,J.

As prayed on behalf of Sri B.D. Pandey, learned counsel for the opposite party, put up  on 27.9.2016, as fresh. 

Order Date :- 12.9.2016

G.S

 

 

 
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