Pradeep Sahai vs Ramesh Kumar Gupta, Asst. Comm. ...
2016 Latest Caselaw 5791 ALL

Citation : 2016 Latest Caselaw 5791 ALL
Judgement Date : 12 September, 2016

Allahabad High Court

Pradeep Sahai vs Ramesh Kumar Gupta, Asst. Comm. ... on 12 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4041 of 2016
 

 
Applicant :- Pradeep Sahai
 
Opposite Party :- Ramesh Kumar Gupta, Asst. Comm. And Asst. Registrar (Coop.)
 
Counsel for Applicant :- Y.S. Saxena,Saurabh Roy
 
Counsel for Opposite Party :- A.R.Gupta
 

 
Hon'ble Pankaj Naqvi,J.

Learned counsel for the applicant is directed to serve a copy of the contempt application upon Sri A.R. Gupta, learned counsel for the opposite party.

Put up on 20.10.2016, as fresh, showing the name of Sri A.R. Gupta, as counsel for opposite party.

Order Date :- 12.9.2016

G.S

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