Shree Prakash Tiwari vs Manoj Kumar Singh,Asst. ...
2016 Latest Caselaw 5790 ALL

Citation : 2016 Latest Caselaw 5790 ALL
Judgement Date : 12 September, 2016

Allahabad High Court

Shree Prakash Tiwari vs Manoj Kumar Singh,Asst. ... on 12 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4033 of 2016
 

 
Applicant :- Shree Prakash Tiwari
 
Opposite Party :- Manoj Kumar Singh,Asst. Registrar Firms Societies & Chits
 
Counsel for Applicant :- Rajnish Kumar Srivastava
 

 
Hon'ble Pankaj Naqvi,J.

Sri Rajnish Kumar Srivastava, learned counsel for the applicant states that he does not want to press this contempt application and the same may be dismissed as not pressed.

The contempt application is dismissed as not pressed, but with no liberty.

Order Date :- 12.9.2016

G.S

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