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C/M, Intermediate College, ... vs A.N.Maurya, D.I.O.S., Gorakhpur ...
2016 Latest Caselaw 5786 ALL

Citation : 2016 Latest Caselaw 5786 ALL
Judgement Date : 12 September, 2016

Allahabad High Court
C/M, Intermediate College, ... vs A.N.Maurya, D.I.O.S., Gorakhpur ... on 12 September, 2016
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4039 of 2016
 

 
Applicant :- C/M, Intermediate College, Gorakhpur And Another
 
Opposite Party :- A.N.Maurya, D.I.O.S., Gorakhpur And 2 Others
 
Counsel for Applicant :- Santosh Kumar Singh,Sri Gajendra Pratap
 
Counsel for Opposite Party :- Girijesh Tiwari
 

 
Hon'ble Pankaj Naqvi,J.

Sri Girijesh  Tiwari,Advocate, has filed his Vakalatnama on behalf of opposite party No.2 which  is taken on record. 

He submits that he has called for the  records and the case be adjourned. Learned counsel for the applicants has no objection.

List on 4.10.2016 in top ten cases, showing the name of Sri Girijesh Tiwari, as counsel for opposite party No.2.

Order Date :- 12.9.2016

G.S

 

 

 
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