Arun Kumar Singh vs Alok Ranjan, Chief Secry. And 3 ...
2016 Latest Caselaw 5785 ALL

Citation : 2016 Latest Caselaw 5785 ALL
Judgement Date : 12 September, 2016

Allahabad High Court

Arun Kumar Singh vs Alok Ranjan, Chief Secry. And 3 ... on 12 September, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1885 of 2016
 

 
Applicant :- Arun Kumar Singh
 
Opposite Party :- Alok Ranjan, Chief Secry. And 3 Others
 
Counsel for Applicant :- Rahul Srivastava,Vinod Kr Yadav
 
Counsel for Opposite Party :- Deo Prakash Singh,Indra Raj Singh
 

 
Hon'ble Pankaj Naqvi,J.

As prayed, list in the next cause list.

Order Date :- 12.9.2016

G.S

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