Mahesh Das Disciple Late Sri ... vs State Of U.P. And 2 Others
2016 Latest Caselaw 5738 ALL

Citation : 2016 Latest Caselaw 5738 ALL
Judgement Date : 7 September, 2016

Allahabad High Court

Mahesh Das Disciple Late Sri ... vs State Of U.P. And 2 Others on 7 September, 2016

Bench: Krishna Murari, Prashant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 37565 of 2016
 

 
Petitioner :- Mahesh Das Disciple Late Sri Kanhaiya Das
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shiva Nand Pandey,M.C.Chaturvedi,S.P.Pandey
 
Counsel for Respondent :- C.S.C.,Dharmendra Singh Chauhan,Sahab Tiwari,V.C.Mishra
 

 
Hon'ble Krishna Murari,J.

Hon'ble Prashant Kumar,J.

As prayed, put up on 21.9.2016, in the additional cause list.

Till then, interim order, if any, shall continue.

Order Date :- 7.9.2016

G.S

Download the LatestLaws.com Mobile App