C/M Shri Tara Chand Chaturvedi ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 5735 ALL

Citation : 2016 Latest Caselaw 5735 ALL
Judgement Date : 7 September, 2016

Allahabad High Court

C/M Shri Tara Chand Chaturvedi ... vs State Of U.P. And 3 Others on 7 September, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Case :- WRIT - A No. - 6536 of 2014
 
Petitioner :- C/M Shri Tara Chand Chaturvedi Inter College
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- N.L. Pandey,Suyash Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list to enable learned counsel for the respondents to file counter affidavit.

Order Date :- 7.9.2016/VKG

Download the LatestLaws.com Mobile App