Surjeet Kumar vs State Of U.P. & 4 Others
2016 Latest Caselaw 5730 ALL

Citation : 2016 Latest Caselaw 5730 ALL
Judgement Date : 7 September, 2016

Allahabad High Court

Surjeet Kumar vs State Of U.P. & 4 Others on 7 September, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Case :- WRIT - A No. - 51894 of 2015
 
Petitioner :- Surjeet Kumar
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Ram Swaroop Singh,Shiva Kant Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month's further time to file counter affidavit.

List thereafter.

Order Date :- 7.9.2016/VKG

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