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Rameshwar Nath Rai vs State Of U.P.And 3 Others
2016 Latest Caselaw 5725 ALL

Citation : 2016 Latest Caselaw 5725 ALL
Judgement Date : 7 September, 2016

Allahabad High Court
Rameshwar Nath Rai vs State Of U.P.And 3 Others on 7 September, 2016
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Case :- WRIT - A No. - 40538 of 2014
 
Petitioner :- Rameshwar Nath Rai
 
Respondent :- State Of U.P.And 3 Others
 
Counsel for Petitioner :- Ram Prakash Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is granted one month's further time to file counter affidavit.

List thereafter.

Order Date :- 7.9.2016/VKG

Case :- WRIT - A No. - 40538 of 2014

Petitioner :- Rameshwar Nath Rai

Respondent :- State Of U.P.And 3 Others

Counsel for Petitioner :- Ram Prakash Rai

Counsel for Respondent :- C.S.C.

Hon'ble Abhinava Upadhya,J.

(Order on Civil Misc. Amendment Application No. 176329 of 2015)

Learned counsel for applicant/petitioner does not wish to press this application.

The amendment application is, accordingly, rejected.

Order Date :- 7.9.2016/VKG

 

 

 
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