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Kuldeep Malik And 10 Others vs State Of U.P. And 4 Others
2016 Latest Caselaw 5724 ALL

Citation : 2016 Latest Caselaw 5724 ALL
Judgement Date : 7 September, 2016

Allahabad High Court
Kuldeep Malik And 10 Others vs State Of U.P. And 4 Others on 7 September, 2016
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Case :- WRIT - A No. - 760 of 2014
 
Petitioner :- Kuldeep Malik And 10 Others
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sanjai Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Abhinava Upadhya,J.

List this case after two months.

In the meantime the status of the enquiry be intimated to the Court.

Order Date :- 7.9.2016/VKG

 

 

 
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