Smt. Reena Sharma vs Harendra Sharma & 6 Others
2016 Latest Caselaw 5711 ALL

Citation : 2016 Latest Caselaw 5711 ALL
Judgement Date : 6 September, 2016

Allahabad High Court

Smt. Reena Sharma vs Harendra Sharma & 6 Others on 6 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 612 of 2015
 

 
Applicant :- Smt. Reena Sharma
 
Opposite Party :- Harendra Sharma & 6 Others
 
Counsel for Applicant :- Vipin Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Case called out. No one is present from the side of applicant.

List in the next cause list.

Order Date :- 6.9.2016

G.S

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