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Chandra Prakash Makhija And ... vs State Of U.P. And Another
2016 Latest Caselaw 5707 ALL

Citation : 2016 Latest Caselaw 5707 ALL
Judgement Date : 6 September, 2016

Allahabad High Court
Chandra Prakash Makhija And ... vs State Of U.P. And Another on 6 September, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 481 of 2014
 

 
Applicant :- Chandra Prakash Makhija And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijay Singh Sengar
 
Counsel for Opposite Party :- Govt.Advocate,Amit Tripathi
 

 
Hon'ble Pratyush Kumar,J.

Case called out. No one is present from the side of applicant.

List in the next cause list.

Order Date :- 6.9.2016

G.S

 

 

 
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