Badri Prakash Narayan Singh vs State Of U.P.
2016 Latest Caselaw 5700 ALL

Citation : 2016 Latest Caselaw 5700 ALL
Judgement Date : 6 September, 2016

Allahabad High Court

Badri Prakash Narayan Singh vs State Of U.P. on 6 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27151 of 2016
 

 
Applicant :- Badri Prakash Narayan Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohit Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of State is taken on record.

List in the next cause list.

Meanwhile, learned counsel for applicant may file rejoinder affidavit.

Order Date :- 6.9.2016

G.S

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