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Vijai Kumar Nagar vs Union Of India Thru. Asstt. Comm. ...
2016 Latest Caselaw 5684 ALL

Citation : 2016 Latest Caselaw 5684 ALL
Judgement Date : 5 September, 2016

Allahabad High Court
Vijai Kumar Nagar vs Union Of India Thru. Asstt. Comm. ... on 5 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3500 of 2000
 

 
Applicant :- Vijai Kumar Nagar
 
Opposite Party :- Union Of India Thru. Asstt. Comm. Customs(P)
 
Counsel for Applicant :- Ajay Kumar Singh
 
Counsel for Opposite Party :- S.N.Srivastava,A.G.A.,P.K.Srivastava,S.K. Singh
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No-one has appeared on behalf of the applicant.

The case is pending since 1987 and cannot be kept pending for years together.

Let the matter be listed  peremptorily in the next cause list.

Order Date :- 5.9.2016

RU

 

 

 
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