S.S. Yadav vs State Of U.P. & Others
2016 Latest Caselaw 5682 ALL

Citation : 2016 Latest Caselaw 5682 ALL
Judgement Date : 5 September, 2016

Allahabad High Court

S.S. Yadav vs State Of U.P. & Others on 5 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6000 of 1999
 

 
Applicant :- S.S. Yadav
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- P. Agarwal,Krishna Agarwal
 
Counsel for Opposite Party :- Govt. Advocate,Chetan Chatterjee
 

 
Hon'ble Naheed Ara Moonis,J.

Let the matter be listed in the next cause list.

Order Date :- 5.9.2016

Download the LatestLaws.com Mobile App