Raju vs State Of U.P.
2016 Latest Caselaw 5670 ALL

Citation : 2016 Latest Caselaw 5670 ALL
Judgement Date : 5 September, 2016

Allahabad High Court

Raju vs State Of U.P. on 5 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4984 of 2012
 

 
Appellant :- Raju
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pushpendra Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the appellant submits that he is willing to argue this appeal only on the question of sentence.

Put up as unlisted on 15.9.2016, in the additional cause list.

Order Date :- 5.9.2016

G.S

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