Satya Narayan Rastogi vs State Of U.P. And Another
2016 Latest Caselaw 5668 ALL

Citation : 2016 Latest Caselaw 5668 ALL
Judgement Date : 5 September, 2016

Allahabad High Court

Satya Narayan Rastogi vs State Of U.P. And Another on 5 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 212 of 2015
 

 
Revisionist :- Satya Narayan Rastogi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Deepak Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,R.L.Verma
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri R.L. Verma, learned counsel for opposite party No.2.

List in the next cause list.

Order Date :- 5.9.2016

G.S

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