Dinesh Chandra Mishra And Another vs Central Bureau Of ...
2016 Latest Caselaw 5654 ALL

Citation : 2016 Latest Caselaw 5654 ALL
Judgement Date : 2 September, 2016

Allahabad High Court

Dinesh Chandra Mishra And Another vs Central Bureau Of ... on 2 September, 2016

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- APPLICATION U/S 482 No. - 26496 of 2016
 

 
Applicant :- Dinesh Chandra Mishra And Another
 
Opposite Party :- Central Bureau Of Investigation/Stf, New Delhi
 
Counsel for Applicant :- Avanish Mishra
 
Counsel for Opposite Party :- Amit Misra
 

 
Hon'ble Arun Tandon,J.

On the request of Sri Satish Mishra, learned Senior counsel for the applicants, let this matter came up again on 9.9.2016 at 3.00 p.m.

Order Date :- 2.9.2016

G.S

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