Sunil Kumar & Others vs State Of U.P.
2016 Latest Caselaw 5649 ALL

Citation : 2016 Latest Caselaw 5649 ALL
Judgement Date : 2 September, 2016

Allahabad High Court

Sunil Kumar & Others vs State Of U.P. on 2 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 172 of 2000
 

 
Applicant :- Sunil Kumar & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- N.D.Kesari,P.K. Kesari
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on the illness slip of Shri P.K. Kesari, learned counsel for the applicants.

Let the matter be listed after two weeks.

Mere pendency of the restoration application shall not construe that any interim order is operating in favour of the applicants.

Order Date :- 2.9.2016

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