Radhey Shyam vs Addl. Commissioner ...
2016 Latest Caselaw 5644 ALL

Citation : 2016 Latest Caselaw 5644 ALL
Judgement Date : 2 September, 2016

Allahabad High Court

Radhey Shyam vs Addl. Commissioner ... on 2 September, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 40734 of 2016
 

 
Petitioner :- Radhey Shyam
 
Respondent :- Addl. Commissioner Administration Varanasi Division & 9 Ors.
 
Counsel for Petitioner :- Deo Dayal
 
Counsel for Respondent :- C.S.C.,H.C. Shukla
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on 06.09.2016.

Order Date :- 2.9.2016

Priyanka

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