Manmohan Rai Chhabra vs Cbi/Acb Ghaziabad
2016 Latest Caselaw 5635 ALL

Citation : 2016 Latest Caselaw 5635 ALL
Judgement Date : 1 September, 2016

Allahabad High Court

Manmohan Rai Chhabra vs Cbi/Acb Ghaziabad on 1 September, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2166 of 2016
 

 
Applicant :- Manmohan Rai Chhabra
 
Opposite Party :- Cbi/Acb Ghaziabad
 
Counsel for Applicant :- Dileep Kumar Srivastava,Chandrashekher Sinha
 
Counsel for Opposite Party :- Nazrul Islam Jafri,Amit Mishra
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for C.B.I. prays for and is granted three weeks' time to file counter affidavit.

List on 6.10.2016.

Order Date :- 1.9.2016

G.S

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