Pramod Baghel vs State Of U.P. & Another
2016 Latest Caselaw 5630 ALL

Citation : 2016 Latest Caselaw 5630 ALL
Judgement Date : 1 September, 2016

Allahabad High Court

Pramod Baghel vs State Of U.P. & Another on 1 September, 2016

Bench: Prabhat Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL REVISION No. - 2993 of 2013
 

 
Revisionist :- Pramod Baghel
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Ashok Kumar Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Piyush Dubey
 

 
Hon'ble Prabhat Chandra Tripathi,J.

Case called out in the revised list. None appeared on behalf of the revisionist as well as opposite party no. 2.

Learned A.G.A. for the State is present.

The criminal revision is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 1.9.2016

Atmesh

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