Shyam Lal & Others vs State Of U.P.& Another
2016 Latest Caselaw 5625 ALL

Citation : 2016 Latest Caselaw 5625 ALL
Judgement Date : 1 September, 2016

Allahabad High Court

Shyam Lal & Others vs State Of U.P.& Another on 1 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1339 of 1992
 

 
Applicant :- Shyam Lal & Others
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- I.N. Singh,Ajay Yadav,I.N. Yadav,S.S. Rathore
 
Counsel for Opposite Party :- AGA,J.L. Patel,Kamlesh Kumar,Ranjeet Asthana
 

 
Hon'ble Naheed Ara Moonis,J.

The case is adjourned on account of illness slip of Shri S.S. Rathore, learned counsel for the applicants. On the last occasion the case was adjourned on the illness slip of Shri S.S. Rathore, learned counsel for the applicants.

The petition pertains to the year 1992 and it cannot be kept pending for years together.

Let the case be listed peremptorily in the next cause list.

Order Date :- 1.9.2016

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