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Anil Tulsiyani & Others vs State Of U.P.
2016 Latest Caselaw 5623 ALL

Citation : 2016 Latest Caselaw 5623 ALL
Judgement Date : 1 September, 2016

Allahabad High Court
Anil Tulsiyani & Others vs State Of U.P. on 1 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 8493 of 1993
 

 
Applicant :- Anil Tulsiyani & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.K.Verma,D.S.Mishra,Vishnu Gupta
 
Counsel for Opposite Party :- AGA
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to trace out the supplementary affidavit which was filed in the year 2006 at any cost by the next date of listing. 

Let the matter be listed in the week commencing 19.9.2016.

Order Date :- 1.9.2016

RU

 

 

 
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