Citation : 2016 Latest Caselaw 6631 ALL
Judgement Date : 24 October, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26879 of 2016 Applicant :- Shashi Bhushan Opposite Party :- State Of U.P. Counsel for Applicant :- Kunjesh Kumar Dubey,Rakesh Pandey Counsel for Opposite Party :- G.A.,K.D.Tiwari,Surendra Nath Tripathi Hon'ble Pramod Kumar Srivastava, J.
Heard.
Arguments could not be concluded.
Put up tomorrow i.e. on 25.10.2016, as fresh.
Order Date :- 24.10.2016
Vinod.
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