Harish Narain Sewak Pandey And ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 6499 ALL

Citation : 2016 Latest Caselaw 6499 ALL
Judgement Date : 7 October, 2016

Allahabad High Court

Harish Narain Sewak Pandey And ... vs State Of U.P. And 3 Others on 7 October, 2016

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 41781 of 2016
 

 
Petitioner :- Harish Narain Sewak Pandey And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Pravesh Pandey
 
Counsel for Respondent :- C.S.C.,Anoop Trivedi,Ramesh Chandra Mishra
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the respondents prays for and is granted ten days time to file counter affidavit.

List on 7.11.2016.

(Manoj Kumar Gupta, J.)

Order Date :- 7.10.2016

skv

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