Arvind Solanki & 5 Others vs State Of U.P. & 2 Others
2016 Latest Caselaw 7325 ALL

Citation : 2016 Latest Caselaw 7325 ALL
Judgement Date : 30 November, 2016

Allahabad High Court

Arvind Solanki & 5 Others vs State Of U.P. & 2 Others on 30 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 24308 of 2016
 

 
Petitioner :- Arvind Solanki & 5 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Ashish Dwivedi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned A.G.A states that he has not received instruction in the matter and he may granted some time to communicate to the concerned authority for sending the injury report of the victim in compliance of the order dated 28.11.2016.

List this matter again on 5.12.2016.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 30.11.2016

G.S

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