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Smt. Mauna & 2 Others vs State Of U.P. & 7 Others
2016 Latest Caselaw 7322 ALL

Citation : 2016 Latest Caselaw 7322 ALL
Judgement Date : 30 November, 2016

Allahabad High Court
Smt. Mauna & 2 Others vs State Of U.P. & 7 Others on 30 November, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 56439 of 2016
 

 
Petitioner :- Smt. Mauna & 2 Others
 
Respondent :- State Of U.P. & 7 Others
 
Counsel for Petitioner :- Surendra Nath Tiwari,Ashutosh Kumar Tiwari
 
Counsel for Respondent :- G.A. 
 
Hon'ble Pratyush Kumar, J. 

Supplementary affidavit filed today on behalf of petitioners, is taken on record.

Issue notice to the respondent nos. 4 to 8, asking them to file their counter affidavit within three weeks.

Steps be taken within a week.

List on 10th January, 2017.

Order Date :- 30.11.2016

Vinod.

 

 

 
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