Bandana vs State Of U.P. And 4 Others
2016 Latest Caselaw 7317 ALL

Citation : 2016 Latest Caselaw 7317 ALL
Judgement Date : 30 November, 2016

Allahabad High Court

Bandana vs State Of U.P. And 4 Others on 30 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 55687 of 2016
 

 
Petitioner :- Bandana
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Rachna Tiwari
 
Counsel for Respondent :- C.S.C.,Nand Kishore Singh
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned counsel for the respondents prays for and is granted a weeks' further time to comply with the order passed on previous occasion.

Put up on 6th December, 2016, as fresh.

Order Date :- 30.11.2016

Arshad

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