Ajaydhar Dwivedi vs State Of U.P. And 5 Others
2016 Latest Caselaw 7308 ALL

Citation : 2016 Latest Caselaw 7308 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Ajaydhar Dwivedi vs State Of U.P. And 5 Others on 29 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 9955 of 2016
 
Petitioner :- Ajaydhar Dwivedi
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Ashutosh Gupta,Vandana Gupta
 
Counsel for Respondent :- G.A.,Birendra Singh,S S Bhadauria
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned counsel for the private respondent prays for and is granted two weeks' time to file counter affidavit.

List this matter after two weeks.

Meanwhile, rejoinder affidavit, if any, may be filed.

Till the next date of listing, interim order, if any, shall continue.

(Mrs. Rekha Dixit,J) ( Ramesh Sinha,J.

Order Date :- 29.11.2016

G.S

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