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Omkar Nath Maurya vs State Of U.P.
2016 Latest Caselaw 7306 ALL

Citation : 2016 Latest Caselaw 7306 ALL
Judgement Date : 29 November, 2016

Allahabad High Court
Omkar Nath Maurya vs State Of U.P. on 29 November, 2016
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33257 of 2016
 

 
Applicant :- Omkar Nath Maurya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajendra Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhinava Upadhya,J.

Counter affidavit be filed within one month. Rejoinder affidavit may be filed within one month thereafter.

List thereafter before appropriate  Bench.

Order Date :- 29.11.2016

Ashish Tripathi

 

 

 
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