Ram Baran vs Lal Bahadur And Others
2016 Latest Caselaw 7305 ALL

Citation : 2016 Latest Caselaw 7305 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Ram Baran vs Lal Bahadur And Others on 29 November, 2016

Bench: Pankaj Naqvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 4120 of 2011
 

 
Applicant :- Ram Baran
 
Opposite Party :- Lal Bahadur And Others
 
Counsel for Applicant :- Satyendra Narayan Singh,Shabana Nizam
 
Counsel for Opposite Party :- A. Srivastava,SC
 

 
Hon'ble Pankaj Naqvi,J.

The case is passed over on the illness of Ms. Shabana Nizam.

List in the next cause list peremptorily.

Order Date :- 29.11.2016

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