S. Mujahid Abbas vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 7299 ALL

Citation : 2016 Latest Caselaw 7299 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

S. Mujahid Abbas vs State Of U.P. And 3 Ors. on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52874 of 2016
 

 
Petitioner :- S. Mujahid Abbas
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Dr. Rajesh Kumar Srivasta
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Misra
 

 
Hon'ble Abhinava Upadhya,J.

Shri Sunil Kumar Mishra, learned counsel for respondents No.2 to 4 prays for and is allowed three weeks further time to file counter affidavit.

List thereafter.

Order Date :- 29.11.2016

Ashish Tripathi

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