Jagannath Ram vs State Of U.P. And 3 Others
2016 Latest Caselaw 7293 ALL

Citation : 2016 Latest Caselaw 7293 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Jagannath Ram vs State Of U.P. And 3 Others on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 20824 of 2016
 

 
Petitioner :- Jagannath Ram
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Surya Pratap Singh Parmar
 
Counsel for Respondent :- C.S.C.,S. Shekhar
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri S.Shekhar, learned counsel for the respondent.

List in the next cause list.

Order Date :- 29.11.2016

Ashish Tripathi

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