Sartaj Ali And 2 Others vs National Dairy Development Board ...
2016 Latest Caselaw 7291 ALL

Citation : 2016 Latest Caselaw 7291 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Sartaj Ali And 2 Others vs National Dairy Development Board ... on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17378 of 2016
 

 
Petitioner :- Sartaj Ali And 2 Others
 
Respondent :- National Dairy Development Board And 2 Others
 
Counsel for Petitioner :- Devendra Pratap Singh,Bhupendra Nath Singh
 
Counsel for Respondent :- S.C.,S. Shekhar
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri S.Shekhar, learned counsel for the respondent.

List in the next cause list.

Order Date :- 29.11.2016

Ashish Tripathi

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