R.P. Garg vs I.O.C.L. And 3 Ors.
2016 Latest Caselaw 7290 ALL

Citation : 2016 Latest Caselaw 7290 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

R.P. Garg vs I.O.C.L. And 3 Ors. on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 39595 of 2016
 

 
Petitioner :- R.P. Garg
 
Respondent :- I.O.C.L. And 3 Ors.
 
Counsel for Petitioner :- Gopal Misra
 
Counsel for Respondent :- Ashish Mohan Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Rejoinder affidavit filed today is taken on record.

Learned counsel appearing for the respondents submits that the petitioner has served rejoinder affidavit today.

As prayed, list in the next cause list.

Order Date :- 29.11.2016

Ashish Tripathi

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