Balram Yadav vs State Of U.P. And 12 Others
2016 Latest Caselaw 7281 ALL

Citation : 2016 Latest Caselaw 7281 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Balram Yadav vs State Of U.P. And 12 Others on 28 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23428 of 2016
 
Petitioner :- Balram Yadav
 
Respondent :- State Of U.P. And 12 Others
 
Counsel for Petitioner :- Shree Prakash Giri
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned A.G.A is granted two weeks further time to seek instruction in the matter of compliance of the Cour's order dated 11.11.2016.

List thereafter.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 28.11.2016

G.S

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