Subodh Singh vs State Of U.P. & 2 Others
2016 Latest Caselaw 7267 ALL

Citation : 2016 Latest Caselaw 7267 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Subodh Singh vs State Of U.P. & 2 Others on 28 November, 2016

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- CRIMINAL REVISION No. - 3556 of 2016
 

 
Revisionist :- Subodh Singh
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Revisionist :- Chandra Bhan Singh,Abhishek Trivedi
 
Counsel for Opposite Party :- G.A.,Ashok Gupta
 

 
Hon'ble Mukhtar Ahmad,J.

List on 9.12.2016 as an unlisted case.

Order Date :- 28.11.2016

Ashish Nayan

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