Samarjit Singh vs District Magistrate, Ballia & ...
2016 Latest Caselaw 7241 ALL

Citation : 2016 Latest Caselaw 7241 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Samarjit Singh vs District Magistrate, Ballia & ... on 25 November, 2016

Bench: Arun Tandon, Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 662 of 2007
 

 
Appellant :- Samarjit Singh
 
Respondent :- District Magistrate, Ballia & Others
 
Counsel for Appellant :- Rahul Sahai,Sudhir Kumar Singh
 
Counsel for Respondent :- C.S.C.,Kailash Singh
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

On the illness slip of Sri Sudhir Kumar Singh, counsel for the appellant, the case is passed over for the day.

List peremptorily on 05.12.2016.

Order Date :- 25.11.2016

Vinod.

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