Anil Kumar Yadav vs Dy. Excise Commissioner & Others
2016 Latest Caselaw 7238 ALL

Citation : 2016 Latest Caselaw 7238 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Anil Kumar Yadav vs Dy. Excise Commissioner & Others on 25 November, 2016

Bench: Arun Tandon, Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Civil Misc. Restoration Application No. 386608 of 2011.
 
In Re:
 
Case :- SPECIAL APPEAL No. - 766 of 2007
 

 
Appellant :- Anil Kumar Yadav
 
Respondent :- Dy. Excise Commissioner & Others
 
Counsel for Appellant :- M.M.Sahai,Gyanendra Srivastava
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

Nobody is present to press this application on behalf of the appellant, even in the revised reading of the cause list.

The restoration application is rejected for want of prosecution.

Order Date :- 25.11.2016

Vinod.

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