Pushpendra vs State Of U.P. & 2 Others
2016 Latest Caselaw 7211 ALL

Citation : 2016 Latest Caselaw 7211 ALL
Judgement Date : 24 November, 2016

Allahabad High Court

Pushpendra vs State Of U.P. & 2 Others on 24 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8226 of 2016
 
Petitioner :- Pushpendra
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Yogesh Kumar,Yogesh Kumar Vaish
 
Counsel for Respondent :- G.A.,M S Siddiqui
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Yogesh Kumar, learned counsel for the petitioner. Sri M.S.Siddiqui, learned counsel for respondent No.3 is present.

List this matter in the next cause list.

( Mrs.Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 24.11.2016

G.S

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