Mahendra vs State Of U.P. & Others
2016 Latest Caselaw 7197 ALL

Citation : 2016 Latest Caselaw 7197 ALL
Judgement Date : 24 November, 2016

Allahabad High Court

Mahendra vs State Of U.P. & Others on 24 November, 2016

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL REVISION No. - 2069 of 2002
 

 
Revisionist :- Mahendra
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- A.K. Malviya
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Satya Narain Agnihotri, J.

List revised.

On the request of Sri A.K. Malviya, learned counsel for the revisionist, the case is passed over for the day.

List in the next cause list.

Order Date :- 24.11.2016.

Vinod.

Download the LatestLaws.com Mobile App