Ram Chandra Singh vs Collector/Zila Adhikari Budaun ...
2016 Latest Caselaw 7189 ALL

Citation : 2016 Latest Caselaw 7189 ALL
Judgement Date : 24 November, 2016

Allahabad High Court

Ram Chandra Singh vs Collector/Zila Adhikari Budaun ... on 24 November, 2016

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 55508 of 2016
 

 
Petitioner :- Ram Chandra Singh
 
Respondent :- Collector/Zila Adhikari Budaun And 3 Others
 
Counsel for Petitioner :- Pradeep Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

Heard Shri Pradeep Kumar Singh, learned counsel for the petitioner and Shri Mata Prasad, learned Additional Chief Standing Counsel for the respondents No.1 and 2.

Issue notice to respondents No.3 to 4, returnable within six weeks. The petitioner shall take steps for service on the respondents No.3 to 4 within one week. All the respondents may file their counter affidavit within six weeks.

List immediately thereafter.

Till the next date of listing, operation of the order dated 17.09.2016 passed by respondent No.2-Sub-Divisonal Officer/Up Zila Adhikari shall remain stayed.

Order Date :- 24.11.2016

Ashish Nayan