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Brijesh Kumar Mishra vs State Of U.P. And 6 Others
2016 Latest Caselaw 7185 ALL

Citation : 2016 Latest Caselaw 7185 ALL
Judgement Date : 23 November, 2016

Allahabad High Court
Brijesh Kumar Mishra vs State Of U.P. And 6 Others on 23 November, 2016
Bench: Dilip B. Bhosale, Chief Justice, Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 52956 of 2016
 

 
Petitioner :- Brijesh Kumar Mishra
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Yogesh Kumar Srivastava,Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Dilip B. Bhosale,Chief Justice
 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner submits that he has instructions to withdraw the writ petition. The writ petition is, accordingly, dismissed as withdrawn.

Order Date :- 23.11.2016

RKK/-

(Dilip B Bhosale, CJ)

(Yashwant Varma, J) 

 

 

 
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