Ramesh Chandra Chopara vs A.G.A.
2016 Latest Caselaw 7176 ALL

Citation : 2016 Latest Caselaw 7176 ALL
Judgement Date : 23 November, 2016

Allahabad High Court

Ramesh Chandra Chopara vs A.G.A. on 23 November, 2016

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- CRIMINAL REVISION No. - 2119 of 1993
 

 
Revisionist :- Ramesh Chandra Chopara
 
Opposite Party :- A.G.A.
 
Counsel for Revisionist :- Y.K. Shukla
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Harsh Kumar, J.

As prayed, put up tomorrow i.e on 24.11.2016, as unlisted.

Order Date :- 23.11.2016

Vinod.

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