Satyendra Singh vs State Of U.P.
2016 Latest Caselaw 7174 ALL

Citation : 2016 Latest Caselaw 7174 ALL
Judgement Date : 23 November, 2016

Allahabad High Court

Satyendra Singh vs State Of U.P. on 23 November, 2016

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33999 of 2016
 

 
Applicant :- Satyendra Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- P.K. Singh
 
Counsel for Opposite Party :- G.A. 
 
Hon'ble Harsh Kumar, J.

Counter affidavit filed today by the State, which is taken on record.

Learned counsel for the applicant may file rejoinder affidavit within a week.

List thereafter.

Order Date :- 23.11.2016

Vinod.

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