Bhola Thakur vs State Of U.P.
2016 Latest Caselaw 7171 ALL

Citation : 2016 Latest Caselaw 7171 ALL
Judgement Date : 23 November, 2016

Allahabad High Court

Bhola Thakur vs State Of U.P. on 23 November, 2016

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33681 of 2016
 

 
Applicant :- Bhola Thakur
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Harsh Kumar, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

List after two weeks.

Order Date :- 23.11.2016

Vinod.

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