Chandra Mohan Gupta vs State Of U.P. And 5 Others
2016 Latest Caselaw 7168 ALL

Citation : 2016 Latest Caselaw 7168 ALL
Judgement Date : 23 November, 2016

Allahabad High Court

Chandra Mohan Gupta vs State Of U.P. And 5 Others on 23 November, 2016

Bench: V.K. Shukla, Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 
Case :- WRIT - C No. - 55523 of 2016
 
Petitioner :- Chandra Mohan Gupta
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Satya Prakash Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Hon'ble Daya Shankar Tripathi,J.

List of fresh cases has been revised. Learned counsel for the petitioner has not responded whereas learned Standing counsel is present.

Consequently, present writ petition is dismissed for want of prosecution.

Order Date :- 23.11.2016

Dhruv

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