Gaurav And 5 Others vs The State Of U.P. And 2 Others
2016 Latest Caselaw 7156 ALL

Citation : 2016 Latest Caselaw 7156 ALL
Judgement Date : 22 November, 2016

Allahabad High Court

Gaurav And 5 Others vs The State Of U.P. And 2 Others on 22 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13224 of 2016
 
Petitioner :- Gaurav And 5 Others
 
Respondent :- The State Of U.P. And 2 Others
 
Counsel for Petitioner :- Arun Kumar Vishvakarma
 
Counsel for Respondent :- G.A.,Ram Avtar
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Arun Kumar Vishvakarma, learned counsel for the petitioners. Sri Ashish Pandey, learned A.G.A for the State and Sri Ram Avtar, learned counsel for private respondent 3 are present.

List in the next cause list.

(Mrs. Rekha Dixit,J) ( Ramesh Sinha,J)

Order Date :- 22.11.2016

G.S

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