Satendra Yadav @ Sneh & Another vs State Of U.P. & Another
2016 Latest Caselaw 7153 ALL

Citation : 2016 Latest Caselaw 7153 ALL
Judgement Date : 22 November, 2016

Allahabad High Court

Satendra Yadav @ Sneh & Another vs State Of U.P. & Another on 22 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL REVISION No. - 3323 of 2016
 

 
Revisionist :- Satendra Yadav @ Sneh & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rajendra Kumar Mishra
 
Counsel for Opposite Party :- G.A.,Arvind Agrawal
 

 
Hon'ble Raghvendra Kumar,J.

Sri R.B.Sharma, Advocate has filed Vakalatnama on behalf of the opp.party no.2, which is taken on record. The name of Sri R.B.Sharma be printed in the cause list whenever the case is listed.

As prayed, put up for hearing on merits on the dates between 12th to 16th December, 2016.

Order Date :- 22.11.2016

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